Rajendra Singh vs State Of U.P. Thru ...
2019 Latest Caselaw 4027 ALL

Citation : 2019 Latest Caselaw 4027 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Rajendra Singh vs State Of U.P. Thru ... on 2 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7922 of 2017
 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Agriculture Lko.&Ors.
 
Counsel for Petitioner :- Gaya Prasad,Km. Neelam Singh,Rama Shanker Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 22.05.2019.

Order Date :- 2.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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