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M/S Dayawati Modi Academy vs M/S United India Insurance Co. And ...
2019 Latest Caselaw 4012 ALL

Citation : 2019 Latest Caselaw 4012 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
M/S Dayawati Modi Academy vs M/S United India Insurance Co. And ... on 2 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3013 of 2006
 

 
Appellant :- M/S Dayawati Modi Academy
 
Respondent :- M/S United India Insurance Co. And Others
 
Counsel for Appellant :- Nigamendra Shukla
 
Counsel for Respondent :- Ajay Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record and proceeding of the Court below so as to reach this Court on or before 15.7.2019.

List on 15.7.2019.

Order Date :- 2.5.2019

Mukesh

 

 

 
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