United India Insurance Co. Ltd. vs Sri Shiv Kumar And Another
2019 Latest Caselaw 4011 ALL

Citation : 2019 Latest Caselaw 4011 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

United India Insurance Co. Ltd. vs Sri Shiv Kumar And Another on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1304 of 2005
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Sri Shiv Kumar And Another
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- Dharmendra Dhar Dubey,Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Substitution be carried out on or before 17.5.2019.

List on 21.5.2019.

Order Date :- 2.5.2019

Mukesh

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