Prema Devi And Others vs Jai Prakash Singh And Another
2019 Latest Caselaw 4003 ALL

Citation : 2019 Latest Caselaw 4003 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Prema Devi And Others vs Jai Prakash Singh And Another on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 911 of 2001
 

 
Appellant :- Prema Devi And Others
 
Respondent :- Jai Prakash Singh And Another
 
Counsel for Appellant :- P.K.Srivastava,Ram Singh,Ramakant Tiwari,Umesh Chandra Tiwari
 
Counsel for Respondent :- Ramesh Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None appears for owner.

Sri Ramesh Singh-Advocate prays for and is granted a week's time to file rejoinder affidavit.

As a last chance to owner, list on 8.7.2019.

Order Date :- 2.5.2019

Mukesh

Download the LatestLaws.com Mobile App