Ghan Shyam Narayan Nanda vs State Of U.P. Thru ...
2019 Latest Caselaw 3998 ALL

Citation : 2019 Latest Caselaw 3998 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Ghan Shyam Narayan Nanda vs State Of U.P. Thru ... on 2 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 15524 of 2017
 
Petitioner :- Ghan Shyam Narayan Nanda
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Transport Lko. & Ors.
 
Counsel for Petitioner :- Kshemendra Shukla
 
Counsel for Respondent :- C.S.C.,Ratnesh Chandra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 15.05.2019.

Order Date :- 2.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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