Prabhu vs Rama Nand Sharma And Others
2019 Latest Caselaw 3992 ALL

Citation : 2019 Latest Caselaw 3992 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Prabhu vs Rama Nand Sharma And Others on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 998 of 1995
 

 
Appellant :- Prabhu
 
Respondent :- Rama Nand Sharma And Others
 
Counsel for Appellant :- Manoj Kumar Singh
 
Counsel for Respondent :- A.L. Jaiswal,K.L.Grover,Ramesh Singh,Sharve Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ramesh Singh-Advocate would seek instructions from the Insurance Company whether the quantum be fixed before this Court or the matter be relegated to the Tribunal as it is the matter of 1995 and the paper book is with this Court.

List on 22.5.2019.

Order Date :- 2.5.2019

Mukesh

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