Unknown vs Appellant :- Shiv Kumar
2019 Latest Caselaw 3990 ALL

Citation : 2019 Latest Caselaw 3990 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Unknown vs Appellant :- Shiv Kumar on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1269 of 2005
 

 
Appellant :- Shiv Kumar
 
Respondent : - Smt. Rama Pati and another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Substitution be carried out on or before 17.5.2019.

List on 21.5.2019.

Order Date :- 2.5.2019

Mukesh

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