Vikas Kumar And Another vs State Of U.P.
2019 Latest Caselaw 3955 ALL

Citation : 2019 Latest Caselaw 3955 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Vikas Kumar And Another vs State Of U.P. on 1 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18425 of 2019
 

 
Applicant :- Vikas Kumar And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suresh Pratap Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, put up tomorrow as a fresh case before the appropriate Bench.

Order Date :- 1.5.2019

RCT/-

Download the LatestLaws.com Mobile App