Kuldeep vs State Of U.P.
2019 Latest Caselaw 3954 ALL

Citation : 2019 Latest Caselaw 3954 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Kuldeep vs State Of U.P. on 1 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18427 of 2019
 

 
Applicant :- Kuldeep
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned counsel for the applicant on being enquired has submitted that he has not filed rejection order passed on 15.1.2019 on the first bail application. He is directed to file the same by the next date.

As prayed, list on 8.5.2019 as a fresh case before the appropriate Bench.

Order Date :- 1.5.2019

RCT/-

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