Shyam Narayan vs State Of U.P.
2019 Latest Caselaw 3947 ALL

Citation : 2019 Latest Caselaw 3947 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Shyam Narayan vs State Of U.P. on 1 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14119 of 2018
 

 
Applicant :- Shyam Narayan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjai Kumar Rai,Lav Srivastava,Sanjay Kumar Yadav
 
Counsel for Opposite Party :- G.A.,Ravindra Prakash Srivastava
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 1.5.2019

Masarrat

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