Citation : 2019 Latest Caselaw 3944 ALL
Judgement Date : 1 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 175 of 2018 Applicant :- Vipalav Basu Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Tripathi,Romeshwari Prasad,Vinod Kumar Tirpathi Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Counter affidavit filed on behalf of State, is taken on record.
Learned counsel for the applicant prays for and is granted 3 days' time to file rejoinder affidavit.
List in the next cause list.
Order Date :- 1.5.2019
Masarrat
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