Pankaj Singh vs State Of U.P. And Another
2019 Latest Caselaw 3938 ALL

Citation : 2019 Latest Caselaw 3938 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Pankaj Singh vs State Of U.P. And Another on 1 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 120 of 2019
 

 
Applicant :- Pankaj Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kunjesh Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Heard learned counsel for the applicant.

Issue notice, returnable at an early date.

List on the date fixed in the notice.

Order Date :- 1.5.2019

RCT/-

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