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Rajeev Kumar Khare vs The State Of U.P.Through ...
2019 Latest Caselaw 3929 ALL

Citation : 2019 Latest Caselaw 3929 ALL
Judgement Date : 1 May, 2019

Allahabad High Court
Rajeev Kumar Khare vs The State Of U.P.Through ... on 1 May, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 26950 of 2017
 
Petitioner :- Rajeev Kumar Khare
 
Respondent :- The State Of U.P.Through Prin.Secy.Youth Welfare Deptt.& Ors
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Amit Bose, learned counsel for the petitioner and Dr. Udai Veer Singh, learned Additional Chief Standing Counsel for the State-respondents.

Dr. Udai Veer Singh, has produced the relevant record.

I have perused the record and after its perusal, the same is returned to the learned Additional Chief Standing Counsel.

Judgment reserved.

Order Date :- 1.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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