National Insurance Company Ltd. vs Smt. Dharohara Devi And Others
2019 Latest Caselaw 3926 ALL

Citation : 2019 Latest Caselaw 3926 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

National Insurance Company Ltd. vs Smt. Dharohara Devi And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1456 of 2003
 

 
Appellant :- National Insurance Company Ltd.
 
Respondent :- Smt. Dharohara Devi And Others
 
Counsel for Appellant :- S.K.Mehrotra
 
Counsel for Respondent :- Ashok Kumar Srivastava,A.K.Pandey,A.K.Singh,Mohd. Fateh,S.N. Chauhan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 15.7.2019.

List on 15.7.2019.

Order Date :- 1.5.2019

Mukesh

Download the LatestLaws.com Mobile App