New India Assurance Co Ltd. vs Smt. Savita Garg And Others
2019 Latest Caselaw 3924 ALL

Citation : 2019 Latest Caselaw 3924 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

New India Assurance Co Ltd. vs Smt. Savita Garg And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3163 of 2003
 

 
Appellant :- New India Assurance Co Ltd.
 
Respondent :- Smt. Savita Garg And Others
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- M.A. Mishra,Satya Deo Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Saurabh Srivastava, Advocate has sought adjournment on the ground of illness.

List on 20.5.2019.

Order Date :- 1.5.2019

Mukesh

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