Shiv Charan And Another vs Ranjana And Another
2019 Latest Caselaw 3923 ALL

Citation : 2019 Latest Caselaw 3923 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Shiv Charan And Another vs Ranjana And Another on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 446 of 2003
 

 
Appellant :- Shiv Charan And Another
 
Respondent :- Ranjana And Another
 
Counsel for Appellant :- D.N. Yadav,A.K. Yadav
 
Counsel for Respondent :- K.S. Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1.8.2019.

Order Date :- 1.5.2019

Mukesh

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