Mohan Thakur vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 3921 ALL

Citation : 2019 Latest Caselaw 3921 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Mohan Thakur vs State Of U.P. Thru. Prin. Secy. ... on 1 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1334 of 2018
 
Petitioner :- Mohan Thakur
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Appointment & Pers
 
Counsel for Petitioner :- Manish Kumar,Sarvesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Sanjay Bhasin
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed by Sri Ran Vijay Singh, learned Additional Chief Standing Counsel for the State-respondents that the interim order dated 24.01.2018 passed by this Court in this matter, has been stayed by Hon'ble Apex Court vide order dated 03.07.2018 passed in Special Leave Petition (Civil) Diary No.17999 of 2018. The photocopy of the order dated 03.07.2018 passed by the Hon'ble Apex Court is taken on record.

List this petition in the week commencing 20.05.2019.

Order Date :- 1.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]