Jora Singh And Another vs Sukhchand Tyagi And 6 Others
2019 Latest Caselaw 3910 ALL

Citation : 2019 Latest Caselaw 3910 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Jora Singh And Another vs Sukhchand Tyagi And 6 Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 29 of 2019
 

 
Appellant :- Jora Singh And Another
 
Respondent :- Sukhchand Tyagi And 6 Others
 
Counsel for Appellant :- Lal Vijai Singh,Gaurav Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Listing Application No.5 of 2019)

Looking to the urgency, list this matter tomorrow i.e. 2.5.2019.

Listing application is disposed of.

Order Date :- 1.5.2019

Mukesh

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