Smt. Saila Singh And Others vs Rajendra Prasad And Another
2019 Latest Caselaw 3909 ALL

Citation : 2019 Latest Caselaw 3909 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Smt. Saila Singh And Others vs Rajendra Prasad And Another on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 238 of 2004
 

 
Appellant :- Smt. Saila Singh And Others
 
Respondent :- Rajendra Prasad And Another
 
Counsel for Respondent :- K.S. Rathore,A.K.Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondent.

List on 1.8.2019.

Order Date :- 1.5.2019

Mukesh

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