Smt. Ranjana vs Shiv Charan And Others
2019 Latest Caselaw 3907 ALL

Citation : 2019 Latest Caselaw 3907 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Smt. Ranjana vs Shiv Charan And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3105 of 2004
 

 
Appellant :- Smt. Ranjana
 
Respondent :- Shiv Charan And Others
 
Counsel for Appellant :- S.D. Ojha
 
Counsel for Respondent :- P.N. Srivastava,A.K.Yadav,D.N.Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri D.N.Yadav-Advocate, the case is passed over for the day.

List on 1.8.2019.

Order Date :- 1.5.2019

Mukesh

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