M/S United India Insurance Co Ltd vs Sri Teerath And Others
2019 Latest Caselaw 3906 ALL

Citation : 2019 Latest Caselaw 3906 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

M/S United India Insurance Co Ltd vs Sri Teerath And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 911 of 2004
 

 
Appellant :- M/S United India Insurance Co Ltd
 
Respondent :- Sri Teerath And Others
 
Counsel for Appellant :- Nripendra Mishra
 
Counsel for Respondent :- M.S. Haq,M.W. Faridi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Nripendra Mishra-Advocate has sought adjournment on the ground of illness. None present for respondent.

List on 1.8.2019.

Order Date :- 1.5.2019

Mukesh

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