Additional Director General ... vs Ram Bahadur And 5 Others
2019 Latest Caselaw 3903 ALL

Citation : 2019 Latest Caselaw 3903 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Additional Director General ... vs Ram Bahadur And 5 Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1186 of 2019
 

 
Appellant :- Additional Director General P.H.C. Alld.And Another
 
Respondent :- Ram Bahadur And 5 Others
 
Counsel for Appellant :- Maithali Sharan Piperseni
 
Counsel for Respondent :- Bal Ram Prasad Sen,Pawan Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

If the amount has not been deposited, the same shall be deposited. The execution proceeding shall remain stayed subject to 50% of the amount be disbursed to the claimants.

List this matter in the month of August, 2019.

Order Date :- 1.5.2019

Mukesh

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