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Oriental Insurance Co Ltd vs Prem Narain And Others
2019 Latest Caselaw 3902 ALL

Citation : 2019 Latest Caselaw 3902 ALL
Judgement Date : 1 May, 2019

Allahabad High Court
Oriental Insurance Co Ltd vs Prem Narain And Others on 1 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2313 of 2004
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Prem Narain And Others
 
Counsel for Appellant :- S.K. Kakkar
 
Counsel for Respondent :- Amit Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amit Mishra has absented himself.

Call for record of Court below.

List on 1.8.2019.

Order Date :- 1.5.2019

Mukesh

 

 

 
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