Rma Shankar vs Avinash Kumar Singh And Others
2019 Latest Caselaw 3900 ALL

Citation : 2019 Latest Caselaw 3900 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Rma Shankar vs Avinash Kumar Singh And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 416 of 1996
 

 
Appellant :- Ram Shankar
 
Respondent :- Avinash Kumar Singh And Others
 
Counsel for Appellant :- Vishnu Behari Tewari
 
Counsel for Respondent :- S.D. Yadav,Nagendra Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri Vishnu Behari Tewari, learned counsel for appellant, list on 15.5.2019.

Order Date :- 1.5.2019

Mukesh

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