Citation : 2019 Latest Caselaw 3899 ALL
Judgement Date : 1 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1187 of 2019 Appellant :- Additional Director General Of Police And Another Respondent :- Gudiya And 4 Others Counsel for Appellant :- Sushil Kumar Mehrotra,S.C. Counsel for Respondent :- Anil Kumar,Bal Ram Prasad Sen,Pawan Kumar Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Admit.
If the amount has not been deposited, the same shall be deposited. The execution proceeding shall remain stayed subject to 50% of the amount be disbursed to the claimants.
List this matter in the month of August, 2019.
Order Date :- 1.5.2019
Mukesh
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