Prem Chand vs New India Assurance Co. Ltd. And ...
2019 Latest Caselaw 3898 ALL

Citation : 2019 Latest Caselaw 3898 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Prem Chand vs New India Assurance Co. Ltd. And ... on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3192 of 2005
 

 
Appellant :- Prem Chand
 
Respondent :- New India Assurance Co. Ltd. And Others
 
Counsel for Appellant :- Sharve Singh,A.L. Jaiswal
 
Counsel for Respondent :- Amresh Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office is directed to send reminder to the Trial Court for sending the record.

List on 1.8.2019.

Order Date :- 1.5.2019

Mukesh

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