Jasveer vs Vijay Kumar Agarwal And Others
2019 Latest Caselaw 3897 ALL

Citation : 2019 Latest Caselaw 3897 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Jasveer vs Vijay Kumar Agarwal And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2919 of 2004
 

 
Appellant :- Jasveer
 
Respondent :- Vijay Kumar Agarwal And Others
 
Counsel for Appellant :- Shree Prakash Singh
 
Counsel for Respondent :- Moti Lal Vishwakarma,Vijay Prakash,Virendra Prakash
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The respondent nos. 2 to 4 are deemed to have been served.

List on 1.8.2019 for final disposal.

Order Date :- 1.5.2019

Mukesh

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