The New India Assurance Company ... vs Bhaiya Lal And Another
2019 Latest Caselaw 3895 ALL

Citation : 2019 Latest Caselaw 3895 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

The New India Assurance Company ... vs Bhaiya Lal And Another on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 17 of 1998
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Bhaiya Lal And Another
 
Counsel for Appellant :- Poonam Srivastava
 
Counsel for Respondent :- R.S.Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to counsel for respondent, list on 22.5.2019.

Order Date :- 1.5.2019

Mukesh

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