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Smt.Swaroopi Devi And Others vs Sheo Dan Singh And Others
2019 Latest Caselaw 3891 ALL

Citation : 2019 Latest Caselaw 3891 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Smt.Swaroopi Devi And Others vs Sheo Dan Singh And Others on 1 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 149 of 2000
 

 
Appellant :- Smt.Swaroopi Devi And Others
 
Respondent :- Sheo Dan Singh And Others
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Notices have been issued to the appellant on 29.1.2019 but he has chosen not to appear.

List on 1.8.2019 for final disposal as it is a claimant's appeal.

Order Date :- 1.5.2019

Mukesh

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Smt.Swaroopi Devi And Others vs Sheo Dan Singh And Others
2019 Latest Caselaw 3891 ALL

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Smt.Swaroopi Devi And Others vs Sheo Dan Singh And Others2019 Latest Caselaw 3891 ALL

LatestLaws Partner Event : MAIMS

Smt.Swaroopi Devi And Others vs Sheo Dan Singh And Others
2019 Latest Caselaw 3891 ALL