Smt. Gomti Devi And Another vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 975 ALL

Citation : 2019 Latest Caselaw 975 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Smt. Gomti Devi And Another vs Deputy Director Of Consolidation ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1543 of 1982
 

 
Petitioner :- Smt. Gomti Devi And Another
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- S.K.Mehrotra,Dhirendra Singh,S.M Khan
 
Counsel for Respondent :- C.S.C,Kumar Ayush,R.K.Sharma
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioners prays for and is granted one week's time to seek instructions in the matter.

List peremptorily in the next cause list.

Order Date :- 11.3.2019

Satyam

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