Sher Bahadur vs Deputy Director Of ...
2019 Latest Caselaw 974 ALL

Citation : 2019 Latest Caselaw 974 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Sher Bahadur vs Deputy Director Of ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1583 of 1982
 

 
Petitioner :- Sher Bahadur
 
Respondent :- Deputy Director Of Consolidation, Gonda And Others
 
Counsel for Petitioner :- Bireshwar Nath
 
Counsel for Respondent :- C.S.C,H.S.Sahai
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioner, the case is passed over for the day.

List after two weeks.

Order Date :- 11.3.2019

Satyam

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