Diwakar vs D.D.C. And Ors
2019 Latest Caselaw 964 ALL

Citation : 2019 Latest Caselaw 964 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Diwakar vs D.D.C. And Ors on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2271 of 1979
 

 
Petitioner :- Diwakar
 
Respondent :- D.D.C. And Ors
 
Counsel for Petitioner :- B.K.Singh
 
Counsel for Respondent :- C.S.C.,Sri A.K.Verma
 

 
Hon'ble Salil Kumar Rai,J.

Order on C.M. Application No. 12192 of 1989

List has been revised.

No one appears to press this application.

The application is dismissed in default.

Let the file of the case be consigned to record.

Order Date :- 11.3.2019

Satyam

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