Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Subhash Gupta vs National Insurance Co. Ltd. And 3 ...
2019 Latest Caselaw 962 ALL

Citation : 2019 Latest Caselaw 962 ALL
Judgement Date : 11 March, 2019

Allahabad High Court
Subhash Gupta vs National Insurance Co. Ltd. And 3 ... on 11 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2228 of 2016
 

 
Appellant :- Subhash Gupta
 
Respondent :- National Insurance Co. Ltd. And 3 Ors.
 
Counsel for Appellant :- Rajendra Kumar
 
Counsel for Respondent :- Manish Kumar Nigam
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the appellant, list this case in the next cause list.

Order Date :- 11.3.2019

RCT/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter