United India Insurance Co Ltd vs Smt. Vitola Devi And Others
2019 Latest Caselaw 961 ALL

Citation : 2019 Latest Caselaw 961 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

United India Insurance Co Ltd vs Smt. Vitola Devi And Others on 11 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 162 of 2005
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Smt. Vitola Devi And Others
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Vivek Saran
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list this matter tomorrow i.e. 12.3.2019.

Order Date :- 11.3.2019

Mukesh

Download the LatestLaws.com Mobile App