Citation : 2019 Latest Caselaw 960 ALL
Judgement Date : 11 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 1973 of 2005 Appellant :- New India Assurance Co Ltd Respondent :- Paramjeet Kaur And Others Counsel for Appellant :- Saral Srivastava,Vinay Kumar Khare Counsel for Respondent :- Chetan Chatterjee,Vidya Kant Shukla Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 14.3.2019.
Order Date :- 11.3.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!