Nishi Devi vs Ranvesh Kumar
2019 Latest Caselaw 959 ALL

Citation : 2019 Latest Caselaw 959 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Nishi Devi vs Ranvesh Kumar on 11 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 191 of 2019
 

 
Appellant :- Nishi Devi
 
Respondent :- Ranvesh Kumar
 
Counsel for Appellant :- K.K. Tripathi
 
Counsel for Respondent :- Satendra Kumar Singh
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the appellant, list this case in the next cause list.

Order Date :- 11.3.2019

RCT/-

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