Rajesh Kumar Yadav & 114 Others vs State Of U.P. ...
2019 Latest Caselaw 953 ALL

Citation : 2019 Latest Caselaw 953 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Rajesh Kumar Yadav & 114 Others vs State Of U.P. ... on 11 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 11999 of 2014
 

 
Petitioner :- Rajesh Kumar Yadav & 114 Others
 
Respondent :- State Of U.P. Thru.Prin.Secy.Vocational Education & 53 Ors
 
Counsel for Petitioner :- Laltaprasad Misra,Abhishek Misra
 
Counsel for Respondent :- C.S.C.,Suresh Chandra Yadava,Vishal Kumar Upadhyay
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

It is informed by learned Additional Chief Standing Counsel that Additional Advocate General has to appear on behalf of opposite parties. He is not available today.

On his request, the case is adjourned.

List in next cause list.

Order Date :- 11.3.2019

psd

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