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Bishnu Pratap Singh And Ors. vs Dr.Pankaj Tripathi And Ors.
2019 Latest Caselaw 952 ALL

Citation : 2019 Latest Caselaw 952 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Bishnu Pratap Singh And Ors. vs Dr.Pankaj Tripathi And Ors. on 11 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 34571 of 2018
 

 
Petitioner :- Bishnu Pratap Singh And Ors.
 
Respondent :- Dr.Pankaj Tripathi And Ors.
 
Counsel for Petitioner :- Shobhit Mohan Shukla
 
Counsel for Respondent :- C.S.C.,Prahlad Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Counter affidavit filed by opposite parties no. 1 and 2 today is taken on record.

Sri Shobhit Mohan Shukla, learned counsel for the petitioner prays for and is granted 3 days time to file rejoinder affidavit.

Order Date :- 11.3.2019

psd

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Bishnu Pratap Singh And Ors. vs Dr.Pankaj Tripathi And Ors.
2019 Latest Caselaw 952 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Bishnu Pratap Singh And Ors. vs Dr.Pankaj Tripathi And Ors.2019 Latest Caselaw 952 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Bishnu Pratap Singh And Ors. vs Dr.Pankaj Tripathi And Ors.
2019 Latest Caselaw 952 ALL