National Insurance Co. Ltd. ... vs Sravan Singh And Others
2019 Latest Caselaw 940 ALL

Citation : 2019 Latest Caselaw 940 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

National Insurance Co. Ltd. ... vs Sravan Singh And Others on 11 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 989 of 1995
 

 
Appellant :- National Insurance Co. Ltd. Allahabad
 
Respondent :- Sravan Singh And Others
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- ,Ashish Kumar Srivastava,Ashish Kumar Sriastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondent.

As a last chance to him, list on 27.3.2019.

Order Date :- 11.3.2019

Mukesh

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