Ram Chandra Yadav vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 937 ALL

Citation : 2019 Latest Caselaw 937 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Ram Chandra Yadav vs State Of U.P. Thru. Prin. Secy. ... on 11 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 30366 of 2018
 
Petitioner :- Ram Chandra Yadav
 
Respondent :- State Of U.P. Thru. Prin. Secy. Cooperative Deptt. & Others
 
Counsel for Petitioner :- Jai Pratap Singh
 
Counsel for Respondent :- C.S.C.,Abdul Razzaque Khan,Pradeep Kr. Singh,Rakesh Chandra Tewari
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 11.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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