Dr. Ashok Kumar Singh [Vires ... vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 935 ALL

Citation : 2019 Latest Caselaw 935 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Dr. Ashok Kumar Singh [Vires ... vs State Of U.P. Through Prin. Secy. ... on 11 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1225 of 2013
 

 
Petitioner :- Dr. Ashok Kumar Singh [Vires Matter]
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Agriculture Lko.
 
Counsel for Petitioner :- Pushpila Bisht,Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,A.K.Singh,Ashutosh Singh,Shailendra Kumar Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Counter affidavit filed on behalf of opposite party no. 6 filed today is taken on record.

Learned counsel for the petitioner may file rejoinder affidavit within one week.

Sri Manjeev Shukla, learned Additional C.S.C., on the basis of instructions, informed that the opposite parties are finalizing the seniority list of the cadre of Deputy Director, Agriculture and in compliance of the order of Tribunal and only thereafter, any promotion on the post of Joint Director would be made.

List in week commencing 01.04.2019 for hearing.

Order Date :- 11.3.2019

psd