National Insurance Co. Ltd. vs Smt. Bhaganiya And Others
2019 Latest Caselaw 930 ALL

Citation : 2019 Latest Caselaw 930 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Bhaganiya And Others on 11 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3422 of 2004
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Bhaganiya And Others
 
Counsel for Appellant :- Kuldip Shanker Amist
 
Counsel for Respondent :- K.M. Tripathi,A.K.Shukla,Arvind Kr.Srivastava,Sri Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Kuldeep Shanker Amist, learned counsel for appellant-Insurance Company, Sri Arvind Kumar Srivastava, learned counsel for owner and Sri Ram Singh learned counsel for claimant.

List on 9.4.2019 for pronouncement of judgment.

Order Date :- 11.3.2019

Mukesh

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