Smt. Manorma vs State Of U.P. And 2 Others
2019 Latest Caselaw 917 ALL

Citation : 2019 Latest Caselaw 917 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Smt. Manorma vs State Of U.P. And 2 Others on 8 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 16181 of 2018
 

 
Petitioner :- Smt. Manorma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kushmondeya Shahi
 
Counsel for Respondent :- C.S.C.,Jai Krishna Tiwari
 

 
Hon'ble Prakash Padia,J.

List on 02.4.2019. Inter order is extended till the next date of listing.

Order Date :- 8.3.2019

Pramod Tripathi

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