Arun Kumar Rai vs State Of U.P. And 2 Others
2019 Latest Caselaw 915 ALL

Citation : 2019 Latest Caselaw 915 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Arun Kumar Rai vs State Of U.P. And 2 Others on 8 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 17491 of 2018
 

 
Petitioner :- Arun Kumar Rai
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Bhawesh Pratap Singh,Sri. G.K. Singh, Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Bhanu Pratap Singh,J.P. Singh,S B Singh
 

 
Hon'ble Prakash Padia,J.

List after two weeks. Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App