Citation : 2019 Latest Caselaw 913 ALL
Judgement Date : 8 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 26725 of 2018 Petitioner :- Santosh Kumar Singh Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Kushmondeya Shahi Counsel for Respondent :- C.S.C.,Mohd Shere Ali Hon'ble Prakash Padia,J.
On the request of learned counsel for the parties, put up on 14.3.2019 in the additional cause list.
Order Date :- 8.3.2019
Pramod Tripathi
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