Deepti Chauhan vs State Of U.P.Thru.Prin.Secy.And ...
2019 Latest Caselaw 909 ALL

Citation : 2019 Latest Caselaw 909 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Deepti Chauhan vs State Of U.P.Thru.Prin.Secy.And ... on 8 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 32700 of 2016
 

 
Petitioner :- Deepti Chauhan
 
Respondent :- State Of U.P.Thru.Prin.Secy.And 3 Others
 
Counsel for Petitioner :- Janardan Prasad Pandey
 
Counsel for Respondent :- C.S.C.,Shyam Krishna Gupta
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

Affidavits have already been exchanged between the contesting parties.

List on 27.3.2019 for final disposal.

Order Date :- 8.3.2019

Pramod Tripathi

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