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Shri. Pati Singh vs State Of U.P. And Others
2019 Latest Caselaw 908 ALL

Citation : 2019 Latest Caselaw 908 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
Shri. Pati Singh vs State Of U.P. And Others on 8 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 22998 of 2010
 

 
Petitioner :- Shri. Pati Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Satyendra Kumar Mishra,Bhupendra Nath Singh,U. S. Singh Visen
 
Counsel for Respondent :- C. S. C.,Sunil Kr. Mishra
 

 
Hon'ble Prakash Padia,J.

As prayed, list on 3.4.2019.

Order Date :- 8.3.2019

Pramod Tripathi

 

 

 
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