Raja Ram vs Deputy Director Of ...
2019 Latest Caselaw 903 ALL

Citation : 2019 Latest Caselaw 903 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Raja Ram vs Deputy Director Of ... on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4906 of 1981
 

 
Petitioner :- Raja Ram
 
Respondent :- Deputy Director Of Consolidation, Kheri And Others
 
Counsel for Petitioner :- J.K.Sinha
 
Counsel for Respondent :- C.S.C.,Avadhesh Kumar
 

 
Hon'ble Salil Kumar Rai,J.

Sri Sachin Srivastava, Advocate holding brief of Sri J.K. Sinha, counsel for the petitioner states that he has received instructions from the petitioner to argue the case and seeks one week's time to file Vakalatnama executed by the petitioner in his favour.

List in the next cause list.

Order Date :- 8.3.2019

Satyam

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