Anamika Mishra vs Principal Judge Family Court ...
2019 Latest Caselaw 895 ALL

Citation : 2019 Latest Caselaw 895 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Anamika Mishra vs Principal Judge Family Court ... on 8 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 91 of 2018
 

 
Appellant :- Anamika Mishra
 
Respondent :- Principal Judge Family Court Lucknow And Another
 
Counsel for Appellant :- Anand Mani Tripathi,Rahul Roshan Dubey
 
Counsel for Respondent :- Girish Dutt Pandey,Yogendra Kumar Tiwari
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on the reported illness of Sri Rahul Roshan Dubey, learned counsel for the appellant.

List again.

Order Date :- 8.3.2019

psd

Download the LatestLaws.com Mobile App