Brahmadin And Others vs D.D.C. And Others
2019 Latest Caselaw 887 ALL

Citation : 2019 Latest Caselaw 887 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Brahmadin And Others vs D.D.C. And Others on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 7577 of 1990
 

 
Petitioner :- Brahmadin And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- K.N. Gupta,Chandra Shekher Pandey,Ramesh Chandra Pandey
 
Counsel for Respondent :- C.S.C.,Aditya Kumar Tiwari,Aditya Tewari,B.K. Shukla,R.N. Gupta
 

 
Hon'ble Salil Kumar Rai,J.

On the joint request of counsel for the parties, put up on 13.3.2019 in the additional cause list.

Order Date :- 8.3.2019

Satyam

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